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[Cites 0, Cited by 0] [Section 118] [Entire Act]

State of West Bengal - Subsection

Section 118(c) in New Town, Kolkata Development Authority Act, 2007

(c)to provide receptacles of the type and the manner specified by the Chairman for collection therein of all rubbish and offensive matters from such permiscs and to keep such receptacles in good condition and repair.