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State of Andhra Pradesh - Section

Section 12 in Andhra Pradesh Common Entrance Test for entry into Under Graduate Diploma in Physical Education (UGDP.Ed.), Bachelor of Physical Education (B.P.Ed.) Courses Rules, 2003

12. Special Direction from the Government.

- In the event of any malpractice or leakage of question paper/ in any other circumstances leading to the stopping of PECET as scheduled the Government may for the reasons to be recorded in writing direct the conduct of a reexamination of the PECET. In such a event the Andhra Pradesh State Council of Higher Education or any other body so nominated by the Government shall cause the Re-examination conducted by appointment, nominating such functionaries or committees as considered necessary.