Section 2(1)(r) in Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for LPG Storage, Handling and Bottling Facilities) Regulations, 2019

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Union of India - Subsection

Section 2(1)(r) in Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for LPG Storage, Handling and Bottling Facilities) Regulations, 2019

(r)"Gas-Free" means the concentration of flammable or toxic gases, or both in a pressure vessel or pipeline is within the safe limits specified for persons to enter and carryout hot work in such vessel or pipeline;

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Union of India - Subsection

Section 2(1)(r) in Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for LPG Storage, Handling and Bottling Facilities) Regulations, 2019