Section 4 in The Punjab Development of Damaged Areas Act, 1951
4. Publication of schemes.
(1)When a scheme has been framed or deemed to have been framed under this Act, the Trust shall publish a notice in the Official Gazette and two newspapers, one at least with a circulation in both India and Pakistan - unless the entry into Pakistan of the newspapers published in India is banned, in which case both papers shall be such as have circulation in India, stating:(a)the fact that the schemes has been framed;(b)the boundaries of the locality comprised in the scheme; and(c)the place where and the time when details of the scheme, including a statement of the land proposed to be acquired and a general map of the locality comprised in the scheme, may be inspected.(2)Such notice shall also prescribe the period during which objections to the scheme will be received.
