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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(a) in Appointments Committee of The Panchayat Union Councils (Election of Members) Rules, 1997

(a)The meeting for the election of a member to the Committee shall be convened by the Chairman of the Panchayat Union Council within thirty days of the occurrence of a casual vacancy: