Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 160] [Entire Act] Union of India - Subsection Section 160(3) in Bharatiya Nagarik Suraksha Sanhita, 2023 (3)No suit shall lie in respect of anything done in good faith under this section.[Similar to Section 141 from Old CrPC-Also Refer]
