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[Cites 0, Cited by 0] [Section 137A] [Entire Act]

Madras Presidency - Subsection

Section 137A(a) in Madras Estates Land Act, 1908

(a)sanctioning the extension of the ayacut by the inclusion of such lands mentioned in the application as he finds can be included in the ayacut without prejudice to the irrigation in the customary manner of the lands already included in the ayacut, and