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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(p) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(p)to inspect affiliated schools and to take measures to ensure that proper standards of instruction teaching and training are maintained in them and that adequate infrastructure is provided therein;