Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 41] [Entire Act] State of Maharashtra - Section Section 36 in Maharashtra Court-fees Act. 36. Rate of fee in force on date of presentation of document to be applicable- All fees shall be charged and collected under this Act at the rate in force on the date on which the document chargeable to court fee is or was presented.
