Section 25 in Andhra Pradesh Excise (Grant of licence of selling by Shop and conditions of licence) Rules, 2019
25. Removal of difficulties.
- If there is any doubt or dispute regarding the application or interpretation of any of these rules, the decision of the Commissioner of Prohibition and Excise thereon shall be final.Form A-lApplication for Grant of Licence for the privilege of selling by Shop(Rule 4)
