Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(19) in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

(19)The Registered Dealer shall conduct his sale of Text Books from only one shop or bookstall of his own, in the district mentioned above and shall not assign, subject or transfer to any other party any part of his right or interest under this agreement.