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State of Madhya Pradesh - Section

Section 17 in The M.P. Cattle Diseases Rules, 1961

17. Manner of serving any order or notice.

- Any order or notice required to be served by these rules shall be served by tendering a copy of such order or notice to the addressee or to any adult male member Or servant of the addressee's household, or, in the event of no such person being found, by affixing on some conspicuous part of the usual place of residence of the addressee.