Delhi High Court - Orders
Anil Syal vs Flywheel Logistics Solutions Pvt. Ltd on 16 January, 2026
Author: Sachin Datta
Bench: Sachin Datta
$~66
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11374/2022 and CM APPL.33481/2022
ANIL SYAL .....Petitioner
Through: Ms. Prachi Johri, Adv.
versus
FLYWHEEL LOGISTICS SOLUTIONS PVT. LTD......Respondent
Through: Mr. Sameer Rohatgi and Mr. Anish
Singh, Advs. for R-1.
Ms. Nishi Chaudhary, Mr. Mayuresh
Rishabh, Mr. Desh Ratan and Ms.
Bharti, Advs. for Union Bank of India
(through v/c)
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 16.01.2026
List on 07.02.2026.
SACHIN DATTA, J
JANUARY 16, 2026/cl
This is a digitally signed order.
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