Gujarat High Court
Parle Biscuits Pvt. Ltd vs State Of Gujarat & 3 on 2 August, 2017
Author: Rajesh H.Shukla
Bench: Rajesh H.Shukla
C/SCA/7249/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 7249 of 2017
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PARLE BISCUITS PVT. LTD.....Petitioner(s)
Versus
STATE OF GUJARAT & 3....Respondent(s)
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Appearance:
MR MEHULSHARAD SHAH, ADVOCATE for the Petitioner(s) No. 1
MR BHARGAV PANDYA AGP for the Respondent(s) No. 1
NOTICE SERVED BY DS for the Respondent(s) No. 1 4
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CORAM: HONOURABLE MR.JUSTICE RAJESH H.SHUKLA
Date : 02/08/2017
ORAL ORDER
Rule returnable on 21.09.2017.
(RAJESH H.SHUKLA, J.) /phalguni/ Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Aug 15 20:57:03 IST 2017