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Uttarakhand High Court

WPSS--364/2013 on 1 April, 2014

Author: Sudhanshu Dhulia

Bench: Sudhanshu Dhulia

WPSS No.364 of 2013
Hon'ble Sudhanshu Dhulia, J.

Mr. Lalit Miglani, Advocate present for the petitioner.

Mr. N.P. Sah, Standing Counsel present for the State.

After hearing of learned counsel for the parties, it transpires that presence of Manager/Administrator, Jwalapur Inter College, Jwalapur, Haridwar becomes necessary in order to verify as to whether petitioner was teaching in the institute in the year 2009 or not?

Let Manager/Administrator, Jwalapur Inter College, Jwalapur, Haridwar be present in person before this Court on the date next of listing which is fixed for 22.05.2014.

Mr. N.P. Sah, learned Standing counsel undertakes to inform the Manager/Administrator, Jwalapur Inter College, Jwalapur, Haridwar to be present before this Court on the date fixed.

List this petition on 22.05.2014 in the daily cause list alongwith connected matter.

(Sudhanshu Dhulia, J.) 01.04.2014 JKJ