Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 40] [Entire Act] Bombay Presidency - Subsection Section 40(1) in The Bombay University Act, 1974 (1)The Executive Council may make, amend or repeal Ordinances in the manner hereinafter provided.
