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State of Rajasthan - Section

Section 31 in The Rajasthan Tenancy (Fixation of Ceiling on Land) (Government) Rules, 1963

31. Criteria of management.

- For deciding whether a farm, whether co-operative agriculture farm or otherwise, is efficiently managed, the various factors mentioned in Annexure III to these Rules shall be taken into consideration and marks awarded as shown therein. For judging the yield, the highest yield of the grain or commodity concerned of the best land in the Tehsil shall be the criterion.