Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] Union of India - Subsection Section 92(2) in The Coal Mines Regulations, 2017 (2)Every such roadway shall-(a)be of adequate dimensions and, as far as practicable, shall be straight and of regular gradient; and(b)have tracks properly laid with rails of adequate section.
