Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Odisha - Subsection

Section 93(7) in The Orissa Grama Panchayats Election Rules, 1965

(7)In the event of the election being contested, the poll will take place on between the hours of........................
Date.................. Election Officer
Place................. ......Grama Panchayat
Form No. 4[See Rule 29]Nomination paper for election of Sarpanch/Naib-Sarpanch and Members of the Grama PanchayatName of the Grama Sasan....................Ward No Election to the Grama Panchayat.Police-station........District........*(To be filled by the proposer)*I hereby nominate as a candidate for election as from the Ward No of* Grama Sasan.Serial No. in Electoral Roll.......Serial No. in Electoral Roll.......