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State of Goa - Section

Section 50 in Goa Prisons Rules, 2006

50. Relief of jail guards on sentry duties for lunch.

- The Head Guard shall arrange the duties of the jail guards in such a way that those who are unable to arrange for bringing their food to the guard room may not be on duty between the hours of 9.00 a. m. to 1.30 p.m. and shall see that not more than 1/3rd of the strength of the guards is let off at one and the same time.