(3)(i)"Committee" means a committee of management constituted under the provisions of Part III.(ii)[ * * * * *] [Omitted by Punjab Act No. 53 of 1953.].[(3-A) `the extended territories' means the territories, which immediately before the 1st November, 1956, were comprised in the State of Patiala and East Punjab States Union;] [Inserted by Punjab Act No. 1 of 1959, Section 3(1).].
