Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Uttarakhand - Subsection Section 25(2) in Uttarakhand Water Management and Regulatory Act, 2013 (2)The Commission may spend such sums as it think fit for performing the function under this Act, and such sums shall be treated as expenditure of the Commission.
