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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(4) in The Nathdwara Temple Act, 1959

(4)[ Every meeting of the Board shall be presided over by the President, and in his absence by the Vice-President, and in the absence of both the President and the Vice-President, by a member to be chosen by the members present to preside for the occasion.] [Substituted by Rajasthan Act 18 of 1966.]