Gujarat High Court
State Of Gujarat vs Sanjay Arora (Owner Of The Firm - M/S Mona ... on 8 December, 2016
Author: R.P.Dholaria
Bench: R.P.Dholaria
R/CR.MA/23485/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION (FOR CONDONATION OF DELAY) NO.
23485 of 2016
In CRIMINAL MISC.APPLICATION NO. 23483 of 2016
With
CRIMINAL MISC.APPLICATION NO. 23483 of 2016
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STATE OF GUJARAT....Applicant(s)
Versus
SANJAY ARORA (OWNER OF THE FIRM - M/S MONA HEALTHCARE) &
5....Respondent(s)
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Appearance:
MS MONALI BHATT, APP for the Applicant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE R.P.DHOLARIA
Date : 08/12/2016
ORAL ORDER
Rule returnable on 10th January, 2017.
(R.P.DHOLARIA,J.) ali Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Dec 09 00:46:16 IST 2016