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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(3) in The National Co-Operative Development Corporation Act, 1962

(3)[ All moneys in the Fund shall be deposited in the Reserve Bank or the State Bank or a nationalised bank or a scheduled bank or a State Co-operative Bank] [Substituted by Act 45 of 2002 (w.e.f. 14.8.2002) ]