Karnataka High Court
Sri Vira Reddy vs The State Of Karnataka on 14 October, 2025
Author: M.G.S.Kamal
Bench: M.G.S.Kamal
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NC: 2025:KHC-K:6039
WP No. 202887 of 2025
C/W WP No. 202713 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA,
KALABURAGI BENCH
DATED THIS THE 14TH DAY OF OCTOBER, 2025
BEFORE
THE HON'BLE MR. JUSTICE M.G.S.KAMAL
WRIT PETITION NO. 202887 OF 2025 (LB-ELE)
C/W
WRIT PETITION NO. 202713 OF 2025
IN WP.NO.202887/2025:
BETWEEN:
SRI VIRA REDDY S/O KADAPPA RAJOLI,
AGE:43 YEARS,
OCC: PRESIDENT, GRAMA PANCHAYAT,
AROLI, TQ. AND DIST. RAICHUR-584101.
Digitally signed ...PETITIONER
by SACHIN (BY SRI SHIVASHARANA REDDY, ADVOCATE)
Location: HIGH
COURT OF AND:
KARNATAKA
1. THE STATE OF KARNATAKA,
DEPARTMENT OF PANCHAYAT RAJ,
VIDHAN SOUDHA, BANGALORE,
BY ITS SECRETARY-560001.
2. THE DEPUTY COMMISSIONER,
RAICHUR, DIST. RAICHUR-584 101.
3. THE ASSISTANT COMMISSIONER,
RAICHUR, DIST. RAICHUR-584 101.
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WP No. 202887 of 2025
C/W WP No. 202713 of 2025
HC-KAR
4. THE PANCHAYAT DEVELOPMENT OFFICER
(PDO), AROLI GRAM PANCHAYAT,
TQ. AND DIST. RAICHUR,
REPRESENTED BY PDO-584101.
5. THE TAHASILDAR,
RAICHUR, DIST. RAICHUR-584 101.
6. THE POLLING OFFICER AND EXECUITVE OFFICER,
AROLI GRAM PANCHAYAT,
TQ, AND DIST. RAICHUR- 584101.
7. SRI. SHANKARAYYA S/O HANUMANTU,
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI-584101.
8. SRI. RAMANNA S/O ERANNA,
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI-584101.
9. SMT. NASTINISA BEGUAM
W/O ANWAR ALI,
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI-584101.
10. SMT. HEMAVATI W/O CHANDRASHAKER,
AGE:MAJOR, OCC: MEMBER OF
GRAM PANCHAYAT, AROLI-584101.
11. SMT. LAKSHMI W/O CHANDRASHEKAR,
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI-584101.
12. SMT. LAKSHMI W/O TAYANNA.
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI-584101.
13. RAMESH S/O RAMAIAH,
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI-584101.
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WP No. 202887 of 2025
C/W WP No. 202713 of 2025
HC-KAR
14. SMT. LAKSHMI W/O MALLAYYA,
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI-584101.
15. SMT. BHIMAIAH S/O MAREIAH,
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI-584101.
16. SMT. EARAMMA W/O SHIVAPPA,
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI-584101.
17. SRI. LAKSHMI W/O GOVINDA,
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI-584101.
18. SRI. HANUMAYYA S/O SHIVANNA,
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI-584101.
19. SMT. YALLAMMA
W/O DODDA DURGAYYA,
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI-584101.
20. SMT. SUDHA W/O NARASIMA,
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI-584101.
21. SRI. PARASHURAMA S/O NARASAPPA,
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI-584101.
22. SRI. BHIMA S/O YELLAPPA,
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI-584101.
ALL ARE R/O. AROLI GRAMA PANCHAYAT,
TQ. AND DIST. RAICHUR-584 101.
...RESPONDENTS
(BY SRI SHESHADRI JAISHANKAR, AGA, FOR R1 TO R3 & R5)
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NC: 2025:KHC-K:6039
WP No. 202887 of 2025
C/W WP No. 202713 of 2025
HC-KAR
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO, A)
ISSUE A WRIT OF CERTIORARI QUASHING THE IMPUGNED
NOTICE DATED 17.09.2025 ISSUED BY THE RESPONDENT NO.6
AT ANNEXURE-G. CONSEQUENTLY THE PROCEEDING HELD BY
THE RESPONDENT NO.3 DATED 12.09.2025 VIDE ANNEXURE-F.
B) ISSUE ANY WRIT, ORDER OR DIRECTIONS AS THIS
HON'BLE COURT DEEMS FIT IN CIRCUMSTANCES OF THE
CASE.
IN WP.NO. 202713/2025:
BETWEEN:
SRI VIRA REDDY S/O KADAPPA RAJOLI,
AGE:43 YEARS, OCC: PRESIDENT,
GRAMA PANCHAYAT, AROLI,
TQ. AND DIST. RAICHUR-584101.
...PETITIONER
(BY SRI CHETHAN KUMAR K., ADVOCATE)
AND:
1. THE STATE OF KARNATAKA,
DEPARTMENT OF PANCHAYAT RAJ,
VIDHAN SOUDHA, BANGALORE,
BY ITS SECRETARY-560001.
2. THE DEPUTY COMMISSIONER,
RAICHUR, DIST. RAICHUR-584101.
3. THE ASSISTANT COMMISSIONER,
RAICHUR, DIST. RAICHUR-584101.
4. THE PANCHAYAT DEVELOPMENT OFFICER
(PDO), AROLI GRAM PANCHAYAT,
TQ. AND DIST. RAICHUR-584101,
REPRESENTED BY PDO.
5. SRI. SHANKARAYYA S/O HANUMANTU,
AGE:MAJOR, OCC:MEMBER OF
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WP No. 202887 of 2025
C/W WP No. 202713 of 2025
HC-KAR
GRAM PANCHAYAT, AROLI.
6. SRI. RAMANNA S/O ERANNA,
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI.
7. SMT. NASTINISA BEGUAM
W/O ANWAR ALI,
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI.
8. SMT. HEMAVATI W/O CHANDRASHAKER,
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI.
9. SMT. LAKSHMI W/O CHANDRASHEKAR,
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI.
10. SMT. LAKSHMI W/O TAYANNA,
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI.
11. RAMESH S/O RAMAIAH,
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI.
12. SMT. LAKSHMI W/O MALLAYYA,
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI.
13. SMT. BHIMAIAH S/O MAREIAH,
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI.
14. SMT. EARAMMA W/O SHIVAPPA,
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI.
15. SRI. LAKSHMI W/O GOVINDA,
AGE:MAJOR, OCC:MEMBER OF
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WP No. 202887 of 2025
C/W WP No. 202713 of 2025
HC-KAR
GRAM PANCHAYAT, AROLI.
16. SRI. HANUMAYYA S/O SHIVANNA,
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI.
17. SMT. YALLAMMA W/O DODDA DURGAYYA,
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI.
18. SMT. SUDHA W/O NARASIMA,
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI.
19. SRI. PARASHURAMA S/O NARASAPPA,
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI.
20. SRI. BHIMA S/O YELLAPPA,
AGE:MAJOR, OCC:MEMBER OF
GRAM PANCHAYAT, AROLI.
ALL ARE R/O. AROLI GRAMA PANCHAYAT,.
TQ. AND DIST. RAICHUR-584 101.
...RESPONDENTS
(BY SRI SHESHADRI JAISHANKAR, AGA FOR R1 TO R3;
R4, R6, R13, R19, R20 ARE SERVED)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO A)
ISSUE A WRIT OF CERTIORARI QUASHING THE IMPUGNED
NOTICE BEARING COMP NO.55842 FILE NO.RAIAC-ELECORLB/
12/2025-ELN RAICHUR AC DATED 21.08.2025 ISSUED BY THE
RESPONDENT NO.3 AT ANNEXURE-G, CONSEQUENTLY THE
REQUISITION (REPRESENTATION) DATED 17.07.2025
(SUBMITTED ON 19.07.2025) VIDE ANNEXURE-D.
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WP No. 202887 of 2025
C/W WP No. 202713 of 2025
HC-KAR
THESE PETITIONS, COMING ON FOR PRELIMINARY
HEARING, THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE M.G.S.KAMAL
ORAL ORDER
(PER: HON'BLE MR. JUSTICE M.G.S.KAMAL) Learned counsel for the petitioner after arguing the matter for sometime submits that Annexure-G which is under challenge in these writ petitions is a notice calling for the conducting of proceedings of 'no confidence motion' which was scheduled to be held on 26.09.2025 at 1.00 p.m. He submits that the said meeting has been concluded and the 'no confidence motion' has been passed against the petitioner. He submits that he would seek appropriate remedy as may be available under law.
2. Submission is taken on record.
3. Writ petitions are disposed of as having become infructuous.
Sd/-
(M.G.S.KAMAL) JUDGE SN/List No.: 1 Sl No.: 26 CT:PK