Manipur High Court
Md. Habibur Rahman & Anr vs Central Bank Of India Guwahati Branch & 3 ... on 4 October, 2021
Author: Kh. Nobin Singh
Bench: Kh. Nobin Singh
LAISHRAM Digitally
LAISHRAM
signed by
DHAKESH DHAKESHORI DEVI
Date: 2021.10.04
ORI DEVI 14:23:48 +05'30'
Item No. 39
IN THE HIGH COURT OF MANIPUR : AT IMPHAL
W.P.(C) No. 52 of 2021
Md. Habibur Rahman & anr. ... Petitioners
-Versus-
Central Bank of India Guwahati Branch & 3 ors. ...Respondents
B E F O R E HON'BLE MR. JUSTICE KH. NOBIN SINGH (Video Conference) 04.10.2021 List the matter on 08.11.2021 so as to enable the petitioners to resolve the issue outside the Court by the next date.
Interim order granted earlier by this Court shall continue till the next date.
JUDGE Dhakeshori