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Himachal Pradesh High Court

CMP/5265/2019 on 14 June, 2019

Bench: Dharam Chand Chaudhary, Vivek Singh Thakur

CWPIL No. 146 of 2017 .

14.06.2019 Present: Court on its own motion.

Mr. Vinod Thakur, Advocate for the applicant.

Mr. Vikar Rathore, Addl. A.G. with Mr. J.S. Guleria & Mr. Kunal Thakur, Dy. A.G. for the respondents.

CMP No. 5265 of 2019.

r The application for the reasons stated therein is allowed. Consequently, the applicant Late Hem Raj Memorial Basketball Academy, Tauni Devi, District Hamirpur, is permitted to organize Basketball Tournament in the playground of Government Senior Secondary School, Tauni Devi, on 23rd and 24th June, 2019, on the following conditions:-

I) That no loss shall be caused to the property of the School Playground where the tournament is proposed to be organized.
ii) The order passed in CWPIL No.146 of 2017, shall be complied with strictly.

The School premises shall be kept neat and clean and no disturbance caused to the academic atmosphere of the School.

Iii) The law and order shall be maintained by the administration during the period ::: Downloaded on - 28/09/2019 23:30:57 :::HCHP when the tournament will be organized .

in the playground.

The application stands accordingly disposed of.

Copy Dasti.

(Dharam Chand Chaudhary), Acting Chief Justice.


                               (Vivek Singh Thakur),

     June 14, 2019 (ps)                 Judge








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