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[Cites 0, Cited by 2] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(2) in Bihar Lokayukta Act, 2011

(2)When the Chairperson is unable to discharge his functions owing to absence on leave or otherwise, the seniors most Member available, as the Governor may, by notification, authorize in this behalf, shall discharge the functions of the Chairperson until the date on which the Chairperson resumes his duties.