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Union of India - Section

Section 10 in The Merchant Shipping (Examination Of Engineers In The Merchant) Navy Rules, 1963

10. Marine Engineer Training Schemes.

- The Central Government have also approved the Marine Engineering Course conducted by the Directorate of Marine Engineering Training, which consists of three years' workshop training in a recognised Marine Engineering Works combined with theoretical instructions conducted in evening classes. The workshop service is followed by further one year's full day classes in Advanced Marine Engineering subjects. Candidates who have satisfactorily completed this course of training, or any modification of this scheme which maybe approved by the Central Government, or a similar scheme operated by recognised authorities in the United Kingdom, will be accepted.