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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(25) in Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017

(25)"Regulatory Body" means and includes a body such as UGC, AICTE, NAAC, ICAR, DBT, DST, CSIR, BCI established by the Central Government or Government for maintenance of standard of higher education;