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[Cites 0, Cited by 2] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(3) in Orissa Education Act, 1969

(3)The Selection Board shall prepare in the prescribed manner a list of candidates for appointment as teachers in aided educational institutions and all such appointments shall be made in accordance with the rules made in that behalf from out of the candidates included in the list so prepared.