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Punjab-Haryana High Court

Harbans Kaur And Others vs Jeon Singh And Others on 16 July, 2014

Author: Jitendra Chauhan

Bench: Jitendra Chauhan

                          IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                         CHANDIGARH


                                                      FAO No.7311 of 2010 (O&M)
                                                      Date of decision: 16.07.2014

            Harbans Kaur and others

                                                                        ...Appellants
                                                   Versus

            Jeon Singh and others

                                                                        ...Respondents


            CORAM: HON'BLE MR. JUSTICE JITENDRA CHAUHAN


            Present:           None.

                                                     ***

            JITENDRA CHAUHAN, J.

On the last date neither the counsel caused appearance nor the process fee was filed.

Dismissed for non-prosecution.

The Registry is directed to send a copy of this order to the appellants.



            16.07.2014                                      (JITENDRA CHAUHAN)
            Manoj Bhutani                                        JUDGE




Manoj Kumar
2014.07.18 09:20
I attest to the accuracy and
integrity of this document