Punjab-Haryana High Court
Harbans Kaur And Others vs Jeon Singh And Others on 16 July, 2014
Author: Jitendra Chauhan
Bench: Jitendra Chauhan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
FAO No.7311 of 2010 (O&M)
Date of decision: 16.07.2014
Harbans Kaur and others
...Appellants
Versus
Jeon Singh and others
...Respondents
CORAM: HON'BLE MR. JUSTICE JITENDRA CHAUHAN
Present: None.
***
JITENDRA CHAUHAN, J.
On the last date neither the counsel caused appearance nor the process fee was filed.
Dismissed for non-prosecution.
The Registry is directed to send a copy of this order to the appellants.
16.07.2014 (JITENDRA CHAUHAN)
Manoj Bhutani JUDGE
Manoj Kumar
2014.07.18 09:20
I attest to the accuracy and
integrity of this document