Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 57 in Mizoram Cooperative Societies Act, 2006 57. Periodicity to conduct Management Committee Meeting. - The management committee shall meet as frequently as possible and in no case the gap between two board meetings shall exceed ninety days.
