Madhya Pradesh High Court
Rajesh Laskan vs The State Of Madhya Pradesh on 15 April, 2015
MATTERS NOTIFIED AT SERIAL Nos. 18, 20 TO 23, 34,
50 TO 60, 64 TO 71, 73, 76 AND 77 ON THE BOARD
DATED 15th APRIL, 2015
15.04.2015
Due to paucity of time, the following matters could not be taken up for hearing. The same are adjourned as under :
Sr. No. Returnable Date 18, 20, 21 20/4/2015 22, 23, 34 21/4/2015 50, 51, 52 22/4/2015 53, 54, 55 23/4/2015 56, 57, 58 24/4/2015 59 , 60 27/4/2015 64, 65, 66 28/4/2015 67, 68 , 69 29/4/2015 70, 71, 73 30/4/2015 76, 77 1/5/2015 Ad interim order already passed in any of the above matters shall continue till next date.
(A.M. Khanwilkar) (Rohit Arya) Chief Justice Judge