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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(i) in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006

(i)"Licensee" means the Distribution Licensee who has been granted licence by the Commission under Section 14 of the Act, including a deemed Licensee.