Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Union of India - Subsection Section 14(3) in The Coffee Act, 1942 (3)A registration once made shall continue in force until it is cancelled by the registering officer.[* * *] [Sub-Section (4) omitted by Act 48 of 1961, Section 6 (w.e.f. 19.4.1962).]
