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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(2)(f) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956

(f)every raiyat is, as far as possible, allotted chaks in conformity with the process of rectangulation in rectangular units; and