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[Cites 0, Cited by 0] [Section 62(11)] [Section 62] [Entire Act]

State of Jharkhand - Subsection

Section 62(11)(a) in Bihar Factories Rules, 1950

(a)"Class A fire".-(a) Fire due to combustible materials such as wood, textiles, paper, rubbish and the like-
(i)"Light hazard".-Occupancies like offices, assembly halls, canteens, restrooms, ambulance room and the like;
(ii)"Ordinary hazard."-Occupancies like saw mills, careentary shop, small timber yards, book binding shops engineering workshop and the like;
(iii)"Extra Hazard".-Occupancies like large timber yards, godowns, storing fibrous materials, flour mills, cotton mills, jute mills, large wood working factories and like;