Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109] [Entire Act] Dadra And Nagar Haveli - Subsection Section 109(2) in The Dadra and Nagar Haveli Panchayat Regulation, 2012 (2)In default of such intimation within the period specified under sub-section (1), all the seats of such person, at the expiration of that period, shall become vacant.
