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State of Tamilnadu - Section

Section 141 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

141.

The grant will be considered as supplementing the income from fees, endowments, subscriptions, donations and other private sources, and will be determined with reference to considerations arising out of the financial statement prescribed under Article 139, the class of pupils attending the school, and such other consideration as for particular cases the Director will decide to be relevant.Teaching Grants To Schools For Special Education