Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Bombay Presidency - Subsection

Section 4(2)(i) in The Bombay Essential Commodities and Cattle (Control) Act, 1958

(i)for requiring owners as well as persons-in-charge of cattle to maintain and produce for inspection; such books, accounts and records relating to the number of cattle owned, controlled and maintained by them as may be specified in the order;