Gujarat High Court
Gujarat Insecticides Ltd vs Umed N Patel on 12 October, 2012
Author: S.R.Brahmbhatt
Bench: S.R.Brahmbhatt
SCA/696/2003 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No. 696 of 2003
With
SPECIAL CIVIL APPLICATION No. 12320 of 2002
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GUJARAT INSECTICIDES LTD - Petitioner
Versus
UMED N PATEL - Respondent
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Appearance :
SINGHI & CO for Petitioner
MR MS MANSURI for Respondent
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CORAM : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
Date : 12/10/2012
ORAL ORDER
Arguments are concluded. Put up for orders on 15.10.2012.
(S.R.BRAHMBHATT, J.) Pankaj