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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Maharashtra - Subsection

Section 57(3) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(3)He shall act as a Liaison Officer for dealing with such agencies like the development departments of State Government/Government of India/Indian Council of Agricultural Research and such other organisations in respect of extension education activities.He shall maintain liaison with the film division of the Government of India, Government of Maharashtra, Television and All India Radio for proper use of these media.