Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 34 in Karnataka Universities of Agricultural Sciences Act, 1963 34. Management of Funds. - The General Fund, the Foundation Fund and the other funds of the University shall be managed according to the provisions laid down in the Statutes.
