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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(d) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(d)"Committee" means a committee constituted by the Government of National Capital Territory of Delhi under sub-section (1) of section 20 of the Act for the Redressal of Grievances or resolution of dispute of Street Vendor.