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[Cites 0, Cited by 1] [Section 61(2)] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(2)(a) in The Petroleum And Natural Gas Regulatory Board Act, 2006

(a)the time and places of meetings of the Board and the procedure (including quorum necessary for the transaction of business) to be followed at such meetings under sub-section (1) of section 8;