Section 4(i) in THE PRE-NATAL DIAGNOSTIC TECHNIQUES (REGULATION AND PREVENTION OF MISUSE) AMENDMENT ACT, 2002
(i)after clause (b), the following clauses shall be inserted, namely:-' (ba)" conceptus" means any product of conception at any stage of development from fertilisation until birth including extra embryonic membranes as well as the embryo or foetus;(bb)" embryo" means a developing human organism after fertilisation till the end of eight weeks (fifty- six days);(bc)" foetus" means a human organism during the period of its development beginning on the fifty- seventh day following fertilisation or creation (excluding any time in which its development has been suspended) and ending at the birth;';
