Gujarat High Court
Rohitbhai Jayantilal Shah & vs Dhrangadhra People'S Cooperative Bank ... on 27 April, 2015
Author: C.L. Soni
Bench: C.L. Soni
C/SCA/6995/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 6995 of 2015
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ROHITBHAI JAYANTILAL SHAH & 1....Petitioner(s)
Versus
DHRANGADHRA PEOPLE'S COOPERATIVE BANK LIMITED &
9....Respondent(s)
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Appearance:
MR PS CHAMPANERI, ADVOCATE for the Petitioner(s) No. 1 2
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CORAM: HONOURABLE MR.JUSTICE C.L. SONI
Date : 27/04/2015
ORAL ORDER
Notice returnable on 5th May, 2015. Direct service is permitted.
(C.L.SONI, J.) satish Page 1 of 1