Supreme Court - Daily Orders
Union Of India vs Karan Anant Purao on 16 July, 2015
Bench: Madan B. Lokur, S.A. Bobde
ITEM NO.16 COURT NO.9 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
10226/2015
(Arising out of impugned final judgment and order dated 24/07/2013
in WP No. 1202/2012 passed by the High Court of Bombay)
UNION OF INDIA AND ANR Petitioner(s)
VERSUS
KARAN ANANT PURAO Respondent(s)
I.A. 1/2015(with c/delay in filing SLP and office report)
Date : 16/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Ms. Pinky Anand, ASG
Dr. Abhishek Atrey, Adv.
Mr. S.A. Haseeb, Adv.
Mr. D.S. Mahra, Adv.
Ms. Kritika Sachdeva, Adv.
Mr. B. V. Balaram Das, AOR
For Respondent(s) Mr. B.H. Marlapalle, Sr. Adv.
Dr. R. R. Deshpande, AOR
Mr. Ajit Waqh, Adv.
Mr. Aditya Gaggar, Adv.
Mr. Apoorv Shukla, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The petition is dismissed on the ground of delay.
Signature Not Verified Digitally signed by (SANJAY KUMAR-I) (JASWINDER KAUR) Sanjay Kumar Date: 2015.07.20 17:55:06 IST COURT MASTER COURT MASTER Reason: